Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] State of Jharkhand - Subsection Section 66(2) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (2)No staff of the Child Care Institution shall be present at an unauthorised location within the Child Care Institution.
