Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 233B] [Entire Act]

State of Rajasthan - Subsection

Section 233B(2) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

(2)The term of office of members of the Committee shall not exceed one year:Provided that the Speaker may at any time extend the term of office not exceeding six months.
(g)Committee of Privileges