Section 242(1) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(1)The power of a Zila Panchayat to make regulations under clauses (e) to (q) of sub-section (1) of Section 238 shall be subject to the condition of the regulations not taking effect until they have been confirmed by the State Government.
