Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39G] [Entire Act] State of Maharashtra - Subsection Section 39G(1) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963 (1)During any vacancy in the State Marketing Board the continuing members may act as if no vacancy had occurred.
