Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 786] [Entire Act] Bengal Presidency - Subsection Section 786(ii) in Police Regulations, Bengal , 1943 (ii)Deputy Superintendents promoted to the Indian Police will receive their renewal grant for uniform after an interval of 10 years from the date of the appointment to the Indian Police.