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Delhi High Court - Orders

Manmohan Singh vs Arjun Uppal & Anr on 23 January, 2023

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                             $~81, 82, 83, 85, 86 & 87
                             *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +     RC.REV. 117/2016
                                   MANMOHAN SINGH                        ..... Petitioner
                                                      Through: Mr. Medhanshu Tripathi, Advocate.

                                                    versus

                                  ARJUN UPPAL & ANR                      ..... Respondent
                                               Through:        Mr. Nakul Sachdeva and         Mr.
                                                               Damandeep Singh, Advocates.

                             82
                             +    RC.REV. 576/2018, CM APPL. 50426/2018, 34508/2019, 51028-
                                  29/2019

                                  ASHOK KUMAR UPADHYAY                     ..... Petitioner
                                              Through: None.

                                                    versus

                                  ARJUN UPPAL & ANR                      ..... Respondent
                                               Through:        Mr. Nakul Sachdeva and         Mr.
                                                               Damandeep Singh, Advocates.
                             83
                             +    RC.REV. 578/2018, CM APPLs. 50517/2018, 2921/2019, 51007-
                                  08/2019

                                  S MANMOHAN SINGH                         ..... Petitioner
                                              Through:         None.

                                                    versus

                                  ARJUN UPPAL & ANR                      ..... Respondent
                                               Through:        Mr. Nakul Sachdeva and         Mr.
                                                               Damandeep Singh, Advocates.
                             85
                             +    RC.REV. 619/2018 & CM APPL. 53096/2018, 51023-24/2019


Signature Not Verified
Digitally Signed By:PRAMOD
KUMAR VATS
Signing Date:27.01.2023
19:00:25
                                   SUBHASH C SABHARWAL                   ..... Petitioner
                                               Through: None.
                                               versus

                                  ARJUN UPPAL & ANR                    ..... Respondent
                                               Through:      Mr. Nakul Sachdeva and        Mr.
                                                             Damandeep Singh, Advocates.

                             86
                             +    RC.REV. 620/2018 & CM APPL. 53099/2018, 51032-33/2019
                                  ANIL SAPRA                           ..... Petitioner
                                                  Through: Mr. Devender Kumar Saini and Mr.
                                                           Vikram Saini, Advocates.


                                                  versus

                                  ARJUN UPPAL & ANR                  ..... Respondent
                                               Through:      Mr. Nakul Sachdeva and        Mr.
                                                             Damandeep Singh, Advocates.
                             87
                             +    RC.REV. 621/2018, CM APPLs. 53110/2018, 51038-39/2019, 34069-
                                  70/2022

                                  RELIABLE TYRE MARKET                  ..... Petitioner
                                                  Through:   Mr. Devender Kumar Saini and Mr.
                                                             Vikram Saini, Advocates.
                                                  versus

                                  ARJUN UPPAL & ANR                     ..... Respondent
                                                  Through:   Mr. Nakul Sachdeva and        Mr.
                                                             Damandeep Singh, Advocates.
                                                             3/HSBC Bank.




Signature Not Verified
Digitally Signed By:PRAMOD
KUMAR VATS
Signing Date:27.01.2023
19:00:25
                              CORAM:
                             HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                     ORDER

% 23.01.2023 It is already 5:30 P.M. No time left.

List on 24.04.2023 at 4:00 P.M. BY ORDER COURT MASTER JANUARY 23, 2023/msh Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:27.01.2023 19:00:25