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[Cites 0, Cited by 0] [Section 97(3)] [Section 97] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 97(3)(a) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(a)all the members of the District Panchayat shall, from the date specified in the order, cease to be members;