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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(2) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(2)The licensee could be a non-medical person but every clinical establishment shall ensure that all healthcare related services are being rendered under the supervisory management of a registered medical practitioner round the clock.