Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Tamilnadu - Subsection Section 41(2) in Regulations of the Tamil Nadu Agricultural University (2)At the main campus of the University, the Bank Account shall be operated only by the Comptroller or in his absence, an employee authorised by the Vice-Chancellor.
