Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Odisha - Subsection Section 8(3) in Orissa Secretariat Private Secretaries Service Rules, 1997 (3)The names of the Officers in each Grade who are eligible for promotion and coming within the zone of consideration shall be arranged in order of seniority.
