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Union of India - Section

Section 113 in The Central Administrative Tribunal Rules Of Practice, 1993

113. Placing copies/common orders

.-When more than one case is disposed of by a common order, the Judicial Branch shall keep the original order in the main case and a certified copy in the other connected case files. In the order sheet of the connected case(s), the Section Officer in-charge of the Judicial Branch shall note that the original order is kept in the main case file (giving its number).