Section 9(2)(a) in The Jammu and Kashmir Public Men and Public Servants Declaration of Assets and other Provisions Act, 1983

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State of Jammu-Kashmir - Subsection

Section 9(2)(a) in The Jammu and Kashmir Public Men and Public Servants Declaration of Assets and other Provisions Act, 1983

(a)a public servant has submitted his annual return before 21st January, 1983 for the year 1982 as so required under any rule for the time being in force, such return shall be deemed to be an annual return submitted under this section;

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State of Jammu-Kashmir - Subsection

Section 9(2)(a) in The Jammu and Kashmir Public Men and Public Servants Declaration of Assets and other Provisions Act, 1983