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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(2)(viii) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(viii)That I shall preserve the Registration-cum-Identity Card issued to me with due caution and care and produce it on demand for verification and inspection to authorized officials.