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State of Kerala - Section

Section 96A in Kerala Factories Rules, 1957

96A. Medical inspection of canteen staff.

- Annual medical examination for fitness of each member of the canteen staff who handles food stuffs shall be carried out by the factory medical officer or the certifying surgeons which should include the following:
(1)Routine blood examination
(2)Routine and bacteriological testing of faces and urine for germs of dysentery and typhoid fever
(3)Any other examination including chest X-ray that may be considered necessary by the factory medical officer or the certifying surgeons.Any person who in the opinion of the factory medical officer or the certifying surgeon is unsuitable for employment on account of possible risk to the health of others shall not be employed as canteen staff.Workers who have any skin sores must not be allowed to work.