Section 2(b) in The U.P. Wheat Products Control and Distribution Order, 1967
(b)[ "Food Officer" means the Regional Food Controller, or the District Magistrate and for purposes of clause 5 includes the Superintendent of Police Incharge, Crime Branch (Criminal Investigation Department), Uttar Pradesh, and any other person authorised in this behalf in writing by the said Superintendent of Police.] [Substituted by Notification No. 3736/XXIX-D-65-66, dated 7th June, 1967.]
