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State of Madhya Pradesh - Section

Section 17 in The M.P. Maa Sharda Devi Mandir Adhiniyam, 2002

17. Creation of posts and appointment of officers and employees.

(1)The posts of officers and employees of the Committee shall be created after prior approval of the State Government.
(2)Appointment of all officers other than Administrator and other employees of the Mandir shall be made by the Collector.
(3)The procedure for appointment of officers and other employees and the terms and conditions of service shall be such as may be prescribed by bye-laws.