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Delhi High Court - Orders

Shashi Bhushan Shugla vs M/S Scj Plastics Ltd & Anr on 19 May, 2022

Author: C.Hari Shankar

Bench: C.Hari Shankar

                          $~49 (Appellate)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CM(M) 33/2020 and CM APPL. 1231/2020 (stay)
                                SHASHI BHUSHAN SHUGLA                           ..... Petitioner
                                             Through:

                                                     versus

                                M/S SCJ PLASTICS LTD & ANR          ..... Respondents
                                               Through: Mr. Pankaj Chaudhary, Adv. for
                                               Respondent 1

                                CORAM:
                                HON'BLE MR. JUSTICE C.HARI SHANKAR
                                                     ORDER

% 19.05.2022

1. As there is a Full Court Reference at 2.45 p.m., it is now 2.30 p.m., it is not possible to hear this matter today.

2. Re-notify on 7th September, 2022 for disposal.

C.HARI SHANKAR, J MAY 19, 2022 r.bararia Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:25.05.2022 13:07:04