Delhi High Court - Orders
Shashi Bhushan Shugla vs M/S Scj Plastics Ltd & Anr on 19 May, 2022
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~49 (Appellate)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 33/2020 and CM APPL. 1231/2020 (stay)
SHASHI BHUSHAN SHUGLA ..... Petitioner
Through:
versus
M/S SCJ PLASTICS LTD & ANR ..... Respondents
Through: Mr. Pankaj Chaudhary, Adv. for
Respondent 1
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 19.05.2022
1. As there is a Full Court Reference at 2.45 p.m., it is now 2.30 p.m., it is not possible to hear this matter today.
2. Re-notify on 7th September, 2022 for disposal.
C.HARI SHANKAR, J MAY 19, 2022 r.bararia Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:25.05.2022 13:07:04