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Union of India - Section

Section 77 in The Petroleum Rules, 2002

77. Prohibition of loading of leaky or defective tank vehicles or unlicensed tank vehicles

.-No person shall load-
(i)any class of petroleum in tank vehicle if any tank, compartment, valve, pipes or any safety fitting thereof becomes leaky or defective and until such leaks are repaired and defects rectified and, in the case of any leak in a tank or a compartment until all the tanks or compartment are re-tested in the manner laid down in para 5 of the Third Schedule and pass the test;
(ii)petroleum Class A or petroleum Class B in any tank vehicle other than a tank wagon which is not licensed under these rules.