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[Cites 0, Cited by 1] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2) in The Insurance Regulatory and Development Authority Act, 1999

(2)The Fund shall be applied for meeting—
(a)the salaries, allowances and other remuneration of the members, officers and other employees of the Authority;
(b)the other expenses of the Authority in connection with the discharge of its functions and for the purposes of this Act.