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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(1)(e) in The U.P. Regulation Of Money-Lending Act, 1976

(e)a regional rural bank established under sub-section (1) of Section 3 of the Regional Rural Banks Act, 1976;