Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act] State of Goa - Subsection Section 9(3)(a) in Goa (Regulation of Land Development and Building Construction) Act, 2008 (a)Regional Plan for the State in force and the Outline Development Plans/Zoning Plans in force prior to 16th May, 2007.