Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] State of Punjab - Section Section 28 in Punjab General Sales Tax Act, 1948 28. Repeal. - The Punjab General Sales Tax Act, 1941 (iv of 1941), is hereby repealed:Provided that anything done under the said Act which could have been done under this Act if it had been in force shall be deemed to have been done under this Act.
