Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50B] [Entire Act] State of Chattisgarh - Subsection Section 50B(2) in The Chhattisgarh Co-operative Societies Rules, 1962 (2)The audit note shall state the details as mentioned in sub-rule (2) to (7) of Rule 50.
