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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(9a) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(9a)[ "non-teaching staff’ means the non-teaching staff, not holding any teaching post (including part-time teaching post), appointed or recognized as such by the University, but does not include an officer or a field-worker] [Clause (9a) inserted by W. B. Act 31 of 1981];