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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(3) in Sikkim Land (Requisition and Acquisition) Act, 1977

(3)"Cultivator" means a person who cultivates the land of another No. 3 Gangtok, Monday, January 16, 1978 person on condition of delivering a share or any fixed quantity of the produce or any fixed amount to that person;