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[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(5)(a) in Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978

(a)in a case falling under clause (i), no amount shall be payable in respect of such vacant land under sub-section (1); and