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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Assam - Subsection

Section 5(3)(b) in The Assam Agricultural Service Rules, 1980

(b)By promotion in accordance with Rules 11, 12, 13 and 14 against 75 per cent of the strength of the cadre of Subject Matter Specialist and against 25 per cent of the strength of the cadre of Agricultural Extension Officer and Junior Subject Matter Specialist.