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[Cites 0, Cited by 0] [Section 134C(18)] [Section 134C] [Entire Act]

State of West Bengal - Subsection

Section 134C(18)(b) in West Bengal Co-operative Societies Act, 2006

(b)The Director of Co-operative Audit shall ensure conduct of special audit of the State Co-operative agriculture and rural development bank if requested by the National Bank in the manner and form stipulated by the National Bank and also furnish the report to the National Bank within the time stipulated.