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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 20(1)(a) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(a)Alter the limits of a market area by including, within it any other area in the vicinity thereof or by excluding therefrom any area comprised therein; or