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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Uttar Pradesh - Subsection

Section 57(e) in U.P. Urban Planning and Development Act, 1973

(e)for so long as the Zonal Development Plans are not prepared under Section 9, the matter specified in Clause (d) of Sub- section (2) of that section;]
(ee)[ the definition of an arterial road and the colour scheme and other specifications according to which the facade of buildings abutting such road shall be repaired, white-washed, colour washed or painted under Section 12- A:] [Inserted by section-9 of amendment act-1976(Act No-19 of 1976) effective from 03.10.1975]