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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(2)(p) in University of Petroleum and Energy Studies Act, 2003

(p)[ To organise and conduct courses, orientation courses, workshops, seminars and other programs for industry professionals, teachers, lesson writers, evaluators, research staff, academic staff, technical officers, students;] [Substituted by Uttarakhand Act No. 24 of 2018, dated 26.4.2018.]