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Union of India - Section

Section 27 in Reserve And Auxiliary Air Forces Act Rules, 1953

27. Enrolment.-

(a)if the application is accepted for enrolment the applicant shall sign a declaration in part II of Form IV.
(b)If the officer referred to in rule 23 is satisfied that the applicant understands the questions put to him and that he consents to the conditions of service shall sign a certificate to that effect in Part III of Form IV and the applicant shall thereupon be deemed to have been enrolled from the date so specified.