Section 6A(iv) in Tamil Nadu Preservation of Private, Forests Act, 1949
(iv)in section 45 and 49, for the words "the District Forest Officer", the words "the [committee] [Substituted for the word 'Madras' by the Tamil Nadu Adaptation of Laws Order, 1969, as amended by the Tamil Nadu Adaptation of Laws (Second Amendment) Order, 1969.]" shall be substituted;
