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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2)(m) in The Transplantation Of Human Organs and Tissues Act, 1994

(m)the manner in which and the fee on payment of which certificate of registration is to be renewed under sub-section (3) of section 15;