Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Odisha - Subsection Section 32(6) in The Orissa Grama Panchayats Election Rules, 1965 (6)If there were only two contesting candidates including the person withdrawing his candidature under Sub-rule (4), the other candidates shall be declared July elected uncontested.
