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State of Goa - Section

Section 31 in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

31. Register of beneficiaries by employer.

- Every employer shall maintain a register in Form - XV to be maintained showing the details of employment of beneficiaries employed in the building or other construction work undertaken by him and the same be produced for inspection by the secretary or the authorized officials of the Board on demand.