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Income Tax Appellate Tribunal - Nagpur

Dharam Chand Khajnchi , Nagpur vs Income Tax Officer Ward 2(1), Guwahat on 26 September, 2022

      IN THE INCOME TAX APPELLATE TRIBUNAL
      NAGPUR BENCH, NAGPUR - VIRTUAL COURT
     BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER

                आयकर अपील सं. / ITA No.32/NAG/2019
                िनधारण वष / Assessment Year: 2014-15

      Dharam Chand Khajnchi,      Vs.   ITO,           Ward-2(1),
      Shop No.109, R.H. Finance         Nagpur.
      Corporation,       Keshab
      Apartment, 10 No. Puilya,
      Kamptee Road,
      Nagpur- 440004.
      PAN : AEGPK2825P
               Appellant                       Respondent

        Assessee by           :   Shri Mahavir Atal
        Revenue by            :   Shri G. J. Ninawe

        Date of hearing       :   26.09.2022
        Date of pronouncement :   26.09.2022
                          आदेश / ORDER

PER INTURI RAMA RAO, AM:

This is an appeal filed by the assessee directed against the order of ld. Commissioner of Income Tax (Appeals)-1, Guwahati ['the CIT(A)'] dated 13.12.2018 for the assessment year 2014-15.

2. When the matter had come up for hearing today, the appellant filed a letter seeking permission to withdraw the above captioned appeal on the ground that the issues involved in this appeal stand settled under the Vivad Se Vishwas Scheme, 2020. The appellant also filed copy of Form No.5 issued by the Pr. Commissioner of Income Tax- 1, Nagpur.

ITA No.32/NAG/2019

3. On the other hand, the ld. Department Representative had expressed no objection to permit the withdrawal of the appeal.

4. In the circumstances, I hereby grant permission to the appellant to withdraw the appeal. Accordingly, the above captioned appeal stands dismissed as withdrawn.

5. In the result, the appeal filed by the assessee stands dismissed as 'withdrawn'.

Order pronounced in the open Court on this 26th day of September, 2022.

Sd/-

(INTURI RAMA RAO) ACCOUNTANT MEMBER पुणे / Pune; दनांक / Dated :26th September, 2022. Sujeet आदेश क ितिलिप अ ेिषत / Copy of the Order forwarded to :

1. अपीलाथ / The Appellant.

2. यथ / The Respondent.

3. The CIT(A)-1, Guwahati.

4. The Pr. CIT-1, Guwahati.

5. िवभागीय ितिनिध, आयकर अपीलीय अिधकरण, नागपुर / DR, ITAT, Nagpur.

6. गाड फ़ाइल / Guard File.

आदेशानुसार / BY ORDER, // True Copy // Senior Private Secretary आयकर अपीलीय अिधकरण, पुणे / ITAT, Pune.