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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(4) in The U.P. Food Inspectors (Medical, Health and Family Welfare Department) Service Rules, 1992

(4)The Selection Committee shall prepare a list of selected candidates in accordance with the procedure laid down in the orders of the Government in force at the time of recruitment and forward the same to the appointing authority.