Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Karnataka - Subsection Section 21(f) in Karnataka Police Act, 1963 (f)assigning duties to Police Officers of all ranks and grades and prescribing,-(i)the manner in which, and(ii)the conditions subject to which, they shall exercise and perform their respective powers and duties;
