Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] Bengal Presidency - Subsection Section 66(2) in The Calcutta Police Act, 1866 (2)Whoever drives any vehicle at any time between three quarters of an hour after sunset and one hour before sunrise, without a sufficient light;Driving other than left side of road
