Section 61F(1) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993
(1)Notwithstanding anything contained in the Madhya Pradesh Land Revenue Code. 1959 (No. 20 of 1959) the transfer or agreement to transfer of plots made by a colonizer, in an area of illegal diversion or illegal colonization, shall be void.
