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State of Uttar Pradesh - Section

Section 20 in The U.P. Prohibition (Excise) Gazetted Service Rules, 1982

20. Training and departmental examination.

- During the period of probation, all candidates appointed to the post of Prohibition and Social Uplift Officer, whether by direct recruitment or by promotion, shall be required to undergo such training and pass such departmental examination as may be prescribed by the Government from time to time.