Delhi High Court - Orders
Signature Not Verified Digitally ... vs Mr. Jasbir Singh Malik, Adv. In Item Nos. ... on 17 May, 2021
Author: Prateek Jalan
Bench: Prateek Jalan
$~35,2,3,11 to 16, 21 to 25, 28 to 34, 36 to 59
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4033/2021 & CM APPL. 12194/2021,
W.P.(C) 4819/2021& CM APPL. 14852/2021,
W.P.(C) 4983/2021 & CM APPLs. 15274-15275/2021,
W.P.(C) 4170/2021 & CM APPL. 12688/2021,
W.P.(C) 4287/2021 & CM APPL. 13040/2021,
W.P.(C) 1698/2021 & CM APPL. 4888/2021,
W.P.(C) 3677/2021 & CM APPL. 11146/2021,
W.P.(C) 4587/2021 & CM APPL. 14055/2021,
W.P.(C) 4592/2021 & CM APPL. 14070/2021,
W.P.(C) 4650/2021 & CM APPL. 14307/2021,
W.P.(C) 4685/2021 & CM APPL. 14450/2021,
W.P.(C) 4708/2021 & CM APPL. 14500/2021,
W.P.(C) 4720/2021 & CM APPLs. 14567-14568/2021,
W.P.(C) 4754/2021 & CM APPL. 14635/2021,
W.P.(C) 3771/2021 & CM APPLs. 11343-11345/2021,
W.P.(C) 3789/2021 & CM APPL. 11390/2021,
W.P.(C) 3798/2021 & CM APPL. 11431/2021,
W.P.(C) 3804/2021 & CM APPL. 11449/2021,
W.P.(C) 3832/2021 & CM APPLs. 11555/2021, 13064/2021,
W.P.(C) 3833/2021 & CM APPL. 11557/2021
W.P.(C) 4027/2021 & CM APPLs. 12174/2021, 13693/2021,
W.P.(C) 4123/2021 & CM APPL. 12548/2021,
W.P.(C) 4044/2021 & CM APPL. 12211/2021,
W.P.(C) 4053/2021 & CM APPL. 12260/2021,
W.P.(C) 4064/2021 & CM APPL. 12280/2021,
W.P.(C) 4113/2021 & CM APPL. 12526/2021,
W.P.(C) 4118/2021 & CM APPL. 12537/2021,
W.P.(C) 4119/2021 & CM APPL. 12539/2021,
W.P.(C) 4122/2021 & CM APPL. 12546/2021,
W.P.(C) 4124/2021 & CM APPL. 12552/2021,
W.P.(C) 4126/2021 & CM APPL. 12556/2021,
W.P.(C) 4127/2021 & CM APPL. 12558/2021,
W.P.(C) 4130/2021 & CM APPLs. 12564/2021, 14204/2021,
W.P.(C) 4133/2021 & CM APPLs. 12570/2021, 15440-
15441/2021,
Signature Not Verified
Digitally Signed
By:SHITU NAGPAL
W.P.(C) 4033/2021 & Other connected matters Page 1 of 5
Signing Date:18.05.2021
10:32:49
W.P.(C) 4242/2021 & CM APPL. 12893/2021,
W.P.(C) 4254/2021 & CM APPL. 12937/2021,
W.P.(C) 4277/2021 &CM APPL. 13018/2021,
W.P.(C) 4279/2021 & CM APPL. 13028/2021,
W.P.(C) 4408/2021 & CM APPL. 13494/2021,
W.P.(C) 4445/2021 & CM APPL. 13550/2021,
W.P.(C) 4509/2021 & CM APPL. 13795/2021,
W.P.(C) 4572/2021 & CM APPL. 14029/2021,
W.P.(C) 4602/2021 & CM APPL. 14083/2021,
W.P.(C) 4626/2021 & CM APPL. 14216/2021,
W.P.(C) 4637/2021 & CM APPL. 14240/2021
Present:-
For Petitioners
Mr. Jasbir Singh Malik, Adv. in item nos. 2, 3 and 38.
Mr. Shantanu Parashar, Adv. for Mr. Avneesh Arputham, Advocate in
item nos. 11, 12, 15, 16, 21 to 25, 30, 35, 36, 39, 41, 42, 43, 45 to 48, 51,
52, 54 to 57.
Mr. Ankit Agarwal, Advocate in itemNo. 13.
Ms. Aparajita Singh, Senior Advocate with Ms. Mukti Chowdhary,
Advocate in item Nos. 14 and 33.
Mr. Uddyam Mukherjee and Ms. Madhurika Ray, Advocates in itemNo.
28.
Mr. Akhil Sibal, Sr. Adv with Mr. Shantanu Parashar, Advocate for Mr.
Avneesh Arputham, Advocate in item Nos. 29 & 37.
Mr. Vivek K. Tankha, Sr. Advocate with Mr. Mrigank Prabhakar, and
Mr. Siddhant Gupta, Advocatein Item No. 32
Mr. Vivek Singh, Advocate in item Nos. 34 and 53.
Mr. Siddharth Mittal & Prabhat Kumar, Advocates in Item No.44.
Mr. Shikhar Srivastava, Advocate for interveners in item No. 48.
Mr. Sandeep Sethi, Sr. Adv. with Ms. Shreya Sethi,Mr. Dhruv Nayarand
Mr. Anirudh Bhatia, Advs. item no. 50.
Mr. Animesh Kumar, Mr. Nishant Kumar, Mr. Ambuj Dixit, Ms.
Utkarsha Sharma and Ms. Shweta Singh, Advocates in item Nos. 31, 40,
49, 58 and 59.
Signature Not Verified
Digitally Signed
By:SHITU NAGPAL
W.P.(C) 4033/2021 & Other connected matters Page 2 of 5
Signing Date:18.05.2021
10:32:49
For Respondents
Ms. Monika Arora, CGSC with Mr. Shriram Tiwary, Advocate for UOI
in itemNo. 2.
Mr. Anurag Ahluwalia, CGSC with Mr. Abhigyan Siddhant and
Mr. Nitnem Singh Ghuman, Advocate for UOI in item No. 11.
Mr. Bhagvan Swarup Shukla, CGSC with Mr. Sarvan Kumar, Advocate
for UOI in item Nos. 11, 27 and 47.
Ms. Talish Ray, Advocate for UOI in itemNo. 15.
Mr. Rishabh Sahu, Adv. with Mr. Sameer Sinha, Adv.for UOI in itemNo.
12 & 29.
Mr. Shashank Bajpai, Senior Panel Counsel with Mr.Aakash Meena, GP
and Mr. Abhishek Khanna, G.P. alongwith Ms. Shakun Sudha Shukla,
Advocate for UOI in itemNos. 14, 33 and 37.
Mr. Talish Ray, CGSC with Ms.Dacchita Shahi, GP for UOI in itemNo.
15.
Ms. Archana Gaur N. Ridhima Gaur, Advocate for UOI in itemNo. 21.
Ms. Arti Bansal & Ms. Rupal, Advocate for UOI in itemNo. 22.
Ms. Manisha, Senior Counsel with Ms. Dacchita Shahi, GP for UOI in
itemNo. 23.
Mr. Ripu Daman Bhardwaj, CGSC with Mr. Himanshu Pathak, GP for
UOI in itemNo. 28.
Mr. Akshay Amritanshu, Senior Panel Counsel for UOI in itemNo. 30.
Mr. Chetan Sharma, ASG with Mr. Sushil Kumar Pandey, Senior Panel
Counsel and Mr. Dev. P. Bhardwaj, CGSCalongwith Mr. Sahaj Gupta,
Mr. Vijay Joshi Mr. Amit Gupta, GPs for R-1 & 3 in item Nos. 3, 34, 35,
39, 31, 40, 42 and 45.
Mr. Sushil Kumar Pandey, Senior Panel Counsel with Mr. Kavindra Gill,
GP for UOI in itemNos. 31, 40 and 42.
Mr. Vijay Joshi and Mr. Amit Gupta, Advocates for UOI in item Nos. 35,
45.
Mr. Vikrant N Goyal & Mr. Suraj Kumar, Advocates for UOI in item
Nos. 36 and 38.
Mr. J.P.N. Shahi, Senior Panel Counsel with Mr. Akshat Singh, GP for
UOI in itemNo. 38 and 54.
Mr. Tanveer Ahmed Ansari, Senior Panel Counsel with Mr.Syed Husain
Adil Taqvi, Advocate for UOI in itemNo. 41.
Mr. P. S. Singh, Senior Panel Counsel with Mr. Annu Singh, Advocate
Signature Not Verified
Digitally Signed
By:SHITU NAGPAL
W.P.(C) 4033/2021 & Other connected matters Page 3 of 5
Signing Date:18.05.2021
10:32:49
for R-1/UOI in itemNo. 43.
Mr. Alok Singh, SeniorPanel Counsel with Mr. Akshat Singh, GP for
UOI in ItemNo. 43.
Mr. Farman Ali and Mr. Athar Raza Farooquei, Advocates with Mr. Syed
Husain Adil Taqvi, GP for UOI in itemNo. 46.
Mr. Naginder Benipal, Senior Panel Counsel with Mr.Akshat Singh, GP
for UOI in itemNo. 50.
Mr. Sanjeev Sabharwal, Senior Government Panel Counsel with Mr. Hem
Kumar, Advocate and Mr. Chetan Kumar Shukla, GPfor UOI in itemNo.
55.
Ms. Nidhi Raman, CGSC with Ms. Divyya Kapur, Ms. Gunjan Jaura,
Mr. Armaan Pratap Singh and Mr. Jitender Kumar, Advocates for the R-
1/UOI in itemNo. 56.
Ms. Amrita Prakash, CGSC with Ms. Dacchita Shahi, GP for UOI in item
No. 57.
Ms. Archana Pathak Dave, Mr. Kumar Prashant, Ms. Vanya Gupta, Mr.
Parmod Kumar Vishnoi, Advocates for Central Council for Indian
Medicine in Item nos. 35, 2, 3, 11 to 16, 21 to 25, 28 to 34, 36 to 59.
Ms. Manisha Agarwal Narain, Advocate with Mr. Aditya Deshwal and
Ms. Rakshita Goyal, Advocates for R-1 and R-6 in item no. 23.
Mr. Apoorv Kurup and Ms. Nidhi Mittal,Advocate with Ms. Shreya
Sinha, Mr. Rupali Kapoor, Mr. Hussain Taqvi, G.P.s in item Nos. 16, 32,
39, 51, 52,59 and 62.
Mr. Jivesh Kumar Tiwari, Senior Panel Counsel with Mr. Lakshya Verma
for R-1/UOI in itemNo.28 &49.
Mr. Nirvikar Verma and Mr. Hussain Taqvi, Advocate for R1/UOI in
itemNo.50.
Mr. Jaswant Rai Aggarwal with Mr. Suraj Kumar for R-1/UOI in itemNo.
51.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 17.05.2021 The proceedings in the matter have been conducted through video conferencing.
Signature Not Verified Digitally Signed By:SHITU NAGPAL W.P.(C) 4033/2021 & Other connected matters Page 4 of 5 Signing Date:18.05.2021 10:32:491. The matters have been heard in part.
2. List on 27.05.2021.
3. Mr. Sanjeev Sabharwal, learned counsel, requests that his appearance be recorded in the order dated 28.04.2021 on behalf of the Union of India in W.P.(C) 4509/2021. The order be modified to this effect.
PRATEEK JALAN, J MAY 17, 2021/'vp' Signature Not Verified Digitally Signed By:SHITU NAGPAL W.P.(C) 4033/2021 & Other connected matters Page 5 of 5 Signing Date:18.05.2021 10:32:49