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[Cites 0, Cited by 0] [Section 164] [Entire Act]

State of Odisha - Subsection

Section 164(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(b)
(i)doors of man-locks at an excavation or tunneling work are made of steel.
(ii)men-locks used at a tunneling work are airtight and devices are provided for sealing the doors when such locks are under pressure,
(iii)the anchorage of a man-lock used at tunneling work have adequate strength to withstand the pressure exerted by air on the man-lock,
(iv)there is adequate room available for the building worker for working in the man-lock used at tunneling work,
(v)where work is carried out in any compressed air tunnel, a man-lock in accordance with the relevant national standards is used for such tunnel,