Section 9(1) in The Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admissions and Fees) Act, 2015
(1)The functions of the Admissions Regulating Authority shall be, -(i)conducting and monitoring CET through CET Cell established under this Act;(ii)verification of admission proposals and final approval thereof;(iii)cancellation of admission if found contrary to the provisions of this Act;(iv)redressal of grievances from the Stake-holders.
