Section 43 in Uttar Pradesh State Universities Act, 1973
43. Working Men's colleges
. - (1) The university may, under such conditions as may be prescribed, recognise, an affiliated or associated college as a 'Working Men's College' for the purpose of providing courses for degrees to persons, otherwise eligible for admission to such course, who may be, unable to be enrolled as whole-time students by reasons of being engaged in business, trade, agriculture or industry or employed in any other form of service.(2)The courses for such students shall extend over a period which shall not be less than one and a half time the duration prescribed for such courses for other students.(3)Each such course shall be organised separately.
