Section 53 in U.P. Juvenile Justice (Care and Protection of Children) Rules, 2004
53. Duties of House Father/House Mother/Caretaker.
(1)The general duties, functions and responsibilities of a house father, house mother and other care-taker shall be as follows:-(a)Handling juvenile or child with love and affection;(b)Taking proper care and welfare of juvenile or child;(c)Maintaining discipline among the juvenile or children;(d)Maintenance, sanitation and hygiene;(e)Implementing daily routine in an effective manner and ensuring children's involvement;(f)Looking after the security and safety arrangements of the home;(g)Escorting juveniles or children, whenever they go out of the home.
