Delhi High Court - Orders
Delhi International Airport Ltd vs Facebook Inc. & Ors on 6 February, 2019
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS (OS) 669/2018, I.As. 17854/2018 & 1890/2019
DELHI INTERNATIONAL AIRPORT LTD. ..... Plaintiff
Through: Mr. B. B. Gupta, Senior Advocate
with Mr. Rishi Agrawala, Ms. Niyati
Kohli and Ms. Shruti Arora,
Advocates. (M:9818690207)
versus
FACEBOOK INC. & ORS. ..... Defendants
Through: Mr. Parag P. Tripathi, Mr. Tejas
Karia, Mr. Srinivas, Ms. Richa
Srivastav, Ms. Pallavi Chopra, Mr.
Dhruv Bhatnagar, Ms. Nayantara
Narayan, Advocates for D-1.
Mr. Deepak Gogia and Mr. Prashant
Gupta, Advocates for D-2
(M:9971766556)
Mr. Dayan Krishnan, Senior
Advocate with Mr. V. P. Singh, Mr.
Abhijan Jha, Mr. Raghav Seth, Mr.
Abhishek Singh, Mr. Prateek Reddy
and Mr. Manoj, Advocates for D-
3/Whatsapp. (M:9953495600)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 06.02.2019 Subject to orders of Hon'ble the Judge-in-Charge (Original Side), list the matter before some other Bench on 13th February, 2019.
PRATHIBA M. SINGH, J.
FEBRUARY 06, 2019/dk