Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(30) in The Prevention of Food Adulteration Rules, 1955

(30)[ Tin Plate used for the manufacture of tin containers for packaging edible oils and fats shall conform to, the standards of prime grade quality contained in B.I.S. Standards No. 1993 or 13955 or 9025 or 13954 as amended from time to time or in respect of Tin containers for packaging edible oils and fats shall conform to IS No. 10325 or 10339 as amended from time to time.] [Inserted by G.S.R. 876 (E), dated 20th November, 2000 (w.e.f. 20-5-2001).]