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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 28(2)(a) in Telecom Commercial Communications Customer Preference Regulations, 2018

(a)ten times the difference between disincentive computed by the Inquiry Committee and that computed earlier based on service provider's data, or Rs 5 lakhs, whichever is higher; and